Reserve Bank of India Act, 1934
46A.
Contribution to National Rural Credit (Long Term Operations) Fund and National
Rural Credit (Stabilization) Fund
The bank shall
contribute every year such sums of money as it may consider necessary and
feasible to do so, to the National Rural Credit (Long Term Operations) Fund and
the National Rural Credit (Stabilization) Fund established and maintained by the
National Bank under sections 42 and 43, respectively, of the National Bank for
Agriculture and Rural Development Act, 1981.