Classes of persons in the Auxiliary Air Force | Reserve and Auxiliary Air Forces Act, 1952 | Bare Acts | Law Library

Follow @SCJudgments

19. Classes of persons in the Auxiliary Air Force.-

Members of the Auxiliary Air Force shall be divided into the following classes, namely:-

(a) general duties officers;

(b) ground duties officers; and

Back

Index

Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement