Representation of the People Act, 1950
THE THIRD SCHEDULE : Allocation of seats in the Legislative
Councils
(See section 10)
Number to be elected or nominated under article 171 (3) |
Name of State |
Total number of seats |
Sub-clause (a) |
Sub-clause (b) |
Sub-clause (c) |
Sub-clause (d) |
Sub-clause (e) |
1 |
2 |
3 |
4 |
5 |
6 |
7 |
1. 125[***] |
* |
* |
* |
* |
* |
* |
2. Bihar |
96 |
34 |
8 |
8 |
34 |
12 |
108 [***] |
* |
* |
* |
* |
* |
* |
108 [3.] Madhya Pradesh |
90 |
31 |
8 |
8 |
31 |
12 |
4. 109[***] |
* |
* |
* |
* |
* |
* |
110 [5. Maharashtra |
78 |
22 |
7 |
7 |
30 |
12] |
6. 111[Karnataka.] |
112 [75 |
25 |
7 |
7 |
25 |
11] |
113 [***] |
* |
* |
* |
* |
* |
* |
8. Uttar Pradesh |
108 |
39 |
9 |
9 |
39 |
12 |
114 [***] |
* |
* |
* |
* |
* |
*] |