| Year |
No. |
Short title |
Extent of repeal |
| 1 |
2 |
3 |
4 |
| 1850 |
XXXVII |
The Public Servants (Inquiries) Act1850 |
The whole. |
| 1852 |
VIII |
The Sheriffs' Fees Act1852 |
The whole. |
| 1866 |
XXI |
The Converts' Marriage Dissolution Act1866 |
The whole. |
| 1867 |
I |
The Ganges Tolls Act1867 |
The whole. |
| 1892 |
II |
The Marriages' Validation Act1892 |
The whole. |
| 1897 |
I |
The Public Servants (Inquiries) Amendment Act1897 |
The whole. |
| 1897 |
V |
The Repealing and Amending Act1897 |
The whole. |
| 1897 |
XIV |
The Indian Short Titles Act1897 |
The whole. |
| 1899 |
XXIII |
The Church of Scotland Kirk Sessions Act1899 |
The whole. |
| 1901 |
XI |
The Amending Act1901 |
The whole. |
| 1903 |
I |
The Amending Act1903 |
The whole. |
| 1928 |
XII |
The Hindu Inheritance (Removal of Disabilities) Act1928 |
The whole. |
| 1929 |
XXI |
The Transfer of Property (Amendment) Supplementary Act1929 |
So much as is not repealed. |
| 1934 |
XXVII |
The Assam Criminal Law Amendment (Supplementary) Act1934 |
The whole. |
| 1935 |
XIII |
The Jubbulpore and Chhattisgarh Divisions (Divorce Proceedings Validation) Act1935 |
The whole. |
| 1936 |
V |
The Decrees and Orders Validating Act1936 |
The whole. |
| 1936 |
XVI |
The Bangalore Marriages Validating Act1936 |
The whole. |
| 1938 |
XI |
The Hindu Women's Right to Property (Amendment) Act1938 |
The whole. |
| 1939 |
XXIX |
The Indian Tariff (Fourth Amendment) Act1939 |
The whole. |
| 1946 |
XXII |
The Mica Mines Labour Welfare Fund Act1946 |
The whole. |
| 1948 |
XL |
The Indian Matrimonial Causes (War Marriages) Act1948 |
The whole. |
| 1948 |
LI |
The Imperial Library (Change of Name) Act1948 |
The whole. |
| 1950 |
XXXIII |
The Opium and Revenue Laws (Extension of Application) Act1950 |
The whole. |
| 1951 |
I |
The Code of Criminal Procedure (Amendment) Act1951 |
So much as is not repealed. |
| 1951 |
II |
The Code of Civil Procedure (Amendment) Act1951 |
So much as is not repealed. |
| 1953 |
11 |
The Administration of Evacuee Property (Amendment) Act1953 |
The whole. |
| 1954 |
3 |
The Ancient and Historical Monuments and Archaeological Sites and Remains (Declaration of National Importance) Amendment Act1953 |
The whole. |
| 1954 |
42 |
The Administration of Evacuee Property (Amendment) Act1954 |
The whole. |
| 1955 |
26 |
The Code of Criminal Procedure (Amendment) Act1955 |
So much as is not repealed. |
| 1956 |
7 |
The Sales-Tax Laws Validation Act1956 |
The whole. |
| 1956 |
27 |
The Representation of the People (Second Amendment) Act1956 |
The whole. |
| 1956 |
66 |
The Code of Civil Procedure (Amendment) Act1956 |
So much as is not repealed. |
| 1956 |
70 |
The Ancient and Historical Monuments and Archaeological Sites and Remains (Declaration of National Importance) Amendment Act1956 |
The whole. |
| 1956 |
91 |
The Administration of Evacuee Property (Amendment) Act, 1956 |
The whole |
| 1956 |
93 |
The Young Persons (Harmful Publications) Act, 1956 |
The whole. |
| 1956 |
100 |
The Motor Vehicles (Amendment) Act, 1956 |
The whole. |
| 1959 |
37 |
The Central Excises and Salt (Amendment) Act, 1959 |
So much as is not repealed. |
| 1959 |
41 |
The Criminal Law (Amendment) Act, 1959 |
So much as is not repealed. |
| 1959 |
48 |
The Miscellaneous Personal Laws (Extension) Act, 1959 |
The whole. |
| 1959 |
59 |
The Mineral Oils (Additional Duties of Excise and Customs) Amendment Act, 1959 |
So much as is not repealed. |
| 1959 |
61 |
The Married Women's Property (Extension) Act, 1959 |
The whole. |
| 1960 |
2 |
The Displaced Persons (Compensation and Rehabilitation) Amendment Act, 1960 |
So much as is not repealed. |
| 1960 |
5 |
The Motor Vehicles (Amendment) Act, 1960 |
So much as is not repealed. |
| 1960 |
19 |
The Hindu Marriages (Validation of Proceedings) Act, 1960 |
The whole. |
| 1960 |
38 |
The Central Excises (Conversion to Metric Units) Act, 1960 |
So much as is not repealed. |
| 1960 |
40 |
The Customs Duties and Cesses (Conversion to Metric Units) Act, 1960 |
So much as is not repealed. |
| 1960 |
57 |
The British Statutes (Application to India) Repeal Act, 1960 |
The whole. |
| 1966 |
47 |
The Representation of the People (Amendment) Act, 1966 |
So much as is not repealed. |
| 1969 |
46 |
The Punjab Legislative Council (Abolition) Act, 1969 |
The whole. |
| 1971 |
20 |
The Bengal Finance (Sales Tax) (Delhi Validation of Appointments and Proceedings) Act, 1971 |
The whole. |
| 1971 |
54 |
The Coal Bearing Areas (Acquisition and Development) Amendment and Validation Act, 1971 |
The whole. |
| 1972 |
62 |
The Limestone and Dolomite Mines Labour Welfare Fund Act, 1972 |
The whole. |
| 1976 |
91 |
The Delhi Sales Tax (Amendment and Validation) Act, 1976 |
The whole. |
| 1980 |
63 |
The Code of Criminal Procedure (Amendment) Act, 1980 |
So much as is not repealed. |
| 1981 |
30 |
The Cine-workers Welfare Cess Act, 1981 |
The whole. |
| 1983 |
20 |
The Delegated Legislation Provisions (Amendment) Act, 1983 |
The whole. |
| 1984 |
19 |
The Government of Union Territories (Amendment) Act, 1984 |
So much as is not repealed. |
| 1985 |
37 |
The Tea Companies (Acquisition and Transfer of Sick Tea Units) Act, 1985 |
The whole. |
| 1985 |
81 |
The Banking Laws (Amendment) Act, 1985 |
So much as is not repealed. |
| 1986 |
6 |
The Additional Duties of Excise (Textiles and Textile Articles) Amendment Act, 1985 |
The whole. |
| 1986 |
7 |
The Additional Duties of Excise (Goods of Special Importance) Second Amendment Act, 1985 |
The whole. |
| 1986 |
8 |
The Customs Tariff (Amendment) Act, 1985 |
The whole. |
| 1986 |
19 |
The Administrative Tribunals (Amendment) Act, 1986 |
So much as is not repealed. |
| 1986 |
46 |
The Taxation Laws (Amendment and Miscellaneous Provisions) Act, 1986 |
The whole. |
| 1999 |
29 |
The Contingency Fund of India (Amendment) Act, 1999 |
The whole. |
| 1999 |
31 |
The Securities Laws (Amendment) Act, 1999 |
The whole. |
| 1999 |
32 |
The Securities Laws (Second Amendment) Act, 1999 |
The whole. |
| 1999 |
45 |
The Vice-President's Pension (Amendment) Act, 1999 |
The whole. |
| 2000 |
14 |
The President's Emoluments and Pension (Amendment) Act, 2000 |
The whole. |
| 2000 |
49 |
The Protection of Human Rights (Amendment) Act, 2000 |
The whole. |
| 2001 |
12 |
The Colonial Prisoners Removal (Repeal) Act, 2001 |
The whole. |
| 2001 |
19 |
The Industrial Disputes (Banking Companies) Decision (Repeal) Act, 2001 |
The whole. |
| 2001 |
22 |
The Judicial Administration Laws (Repeal) Act, 2001 |
The whole. |
| 2001 |
24 |
The Indian Railway Companies (Repeal) Act, 2001 |
The whole. |
| 2001 |
25 |
The Railway Companies (Substitution of Parties in Civil Proceedings) Repeal Act, 2001 |
The whole. |
| 2001 |
26 |
The Hyderabad Export Duties (Validation) Repeal Act, 2001 |
The whole. |
| 2001 |
50 |
The Code of Criminal Procedure (Amendment) Act, 2001 |
The whole. |
| 2002 |
21 |
The St. John Ambulance Association (India) Transfer of Funds (Repeal) Act, 2002 |
The whole. |
| 2002 |
22 |
The Code of Civil Procedure (Amendment) Act, 2002 |
The whole. |
| 2002 |
23 |
The Vice-President's Pension (Amendment) Act, 2002 |
The whole. |
| 2002 |
28 |
The National Institute of Pharmaceutical Education and Research (Amendment) Act, 2002 |
The whole. |
| 2002 |
59 |
The Securities and Exchange Board of India (Amendment) Act, 2002 |
The whole. |
| 2002 |
68 |
The North-Eastern Council (Amendment) Act, 2002 |
The whole. |
| 2003 |
25 |
The Customs Tariff (Amendment) Act, 2003 |
The whole. |
| 2003 |
31 |
The Prevention of Insults to National Honour (Amendment) Act, 2003 |
The whole. |
| 2004 |
7 |
The Uttar Pradesh Reorganisation (Amendment) Act, 2003 |
The whole. |
| 2004 |
28 |
The Special Tribunals (Supplementary Provisions) Repeal Act, 2004 |
The whole. |
| 2004 |
29 |
The Unlawful Activities (Prevention) Amendment Act, 2004 |
The whole. |
| 2005 |
1 |
The Securities Laws (Amendment) Act, 2004 |
The whole. |
| 2005 |
5 |
The Central Excise Tariff (Amendment) Act, 2004 |
The whole. |
| 2005 |
31 |
The Hire-purchase (Repeal) Act, 2005 |
The whole. |
| 2005 |
51 |
The Prevention of Insults to National Honour (Amendment) Act, 2005 |
The whole. |
| 2006 |
10 |
The Khadi and Village Industries Commission (Amendment) Act, 2006 |
The whole. |
| 2006 |
20 |
The Delhi Special Police Establishment (Amendment) Act, 2006 |
The whole. |
| 2006 |
30 |
The Union Duties of Excise (Electricity) Distribution Repeal Act, 2006 |
The whole. |
| 2006 |
43 |
The Protection of Human Rights (Amendment) Act, 2006 |
The whole. |
| 2006 |
51 |
The Jallianwala Bagh National Memorial (Amendment) Act, 2006 |
The whole. |
| 2007 |
1 |
The Administrative Tribunals (Amendment) Act, 2007 |
The whole. |
| 2007 |
16 |
The Taxation Laws (Amendment) Act, 2007 |
Sections 9 to 11. |
| 2007 |
19 |
The National Institute of Pharmaceutical Education and Research (Amendment) Act, 2007 |
The whole. |
| 2007 |
27 |
The Securities Contracts (Regulation) Amendment Act, 2007 |
The whole. |
| 2008 |
28 |
The President's Emoluments and Pension (Amendment) Act, 2008 |
The whole. |
| 2008 |
29 |
The Vice-President's Pension (Amendment) Act, 2008 |
The whole. |
| 2008 |
35 |
The Unlawful Activities (Prevention) Amendment Act, 2008 |
The whole. |
| 2009 |
1 |
The Governors (Emoluments, Allowances and Privileges) Amendment Act, 2008 |
The whole. |
Back