The Repealing and Amending Act, 2015

[Act No. 17 of 2015]

[13th May, 2015.]

Contents:
Title	The Repealing and Amending Act, 2015
Sections:	Particulars:
1.	Short title
2.	Repeal of enactments
3.	Amendment of certain enactments
4.	Savings
Schedule I	[See Section 2]
Schedule II	[See section 3]