Year
|
Act No.
|
Short title
|
1
|
2
|
3
|
1850
|
XII
|
The Public Accountants' Defaults Act, 1850. |
1881
|
XI
|
The Municipal Taxation Act, 1881. |
1892
|
X
|
The Government Management of Private Estates Act, 1892. |
1956
|
69
|
The Terminal Tax on Railway Passengers Act, 1956. |
1958
|
56
|
The Himachal Pradesh Legislative Assembly (Constitution and Proceedings) Validation Act, 1958. |
1960
|
22
|
The Cotton Transport (Amendment) Act, 1960. |
1963
|
1
|
The Hindi Sahitya Sammelan (Amendment) Act, 1963. |
1963
|
35
|
The Dramatic Performances (Delhi Repeal) Act, 1963. |
1964
|
10
|
The Public Employment (Requirement as to Residence) Amendment Act, 1964. |
1968
|
49
|
The Delhi and Ajmer Rent Control (Nasirabad Cantonment Repeal) Act, 1968. |
1973
|
56
|
The Alcock Ashdown Company Limited (Acquisition of Undertakings) Act, 1973. |
1976
|
55
|
The Iron Ore Mines, Manganese Ore Mines and Chrome Ore Mines Labour Welfare Cess Act, 1976. |
1976
|
61
|
The Iron Ore Mines, Manganese Ore Mines and Chrome Ore Mines
Labour Welfare Fund Act, 1976. |
1976
|
62
|
The Beedi Workers Welfare Fund Act, 1976. |
1980
|
68
|
The Tea (Amendment) Act, 1980. |
1981
|
62
|
The Aligarh Muslim University (Amendment) Act, 1981. |
1982
|
63
|
The Road Transport Corporations (Amendment) Act, 1982. |
1983
|
41
|
The Transformers and Switchgear Limited (Acquisition and Transfer of Undertakings) Act, 1983. |
1988
|
22
|
The Tamil Nadu Agricultural Service Co-perative Societies(Appointment of Special Officers) Amendment Act, 1988. |
1999
|
3
|
The High Denomination Bank Notes (Demonetisation) Amendment Act, 1998. |
2001
|
39
|
The Motor Vehicles (Amendment) Act, 2001. |
2001
|
48
|
The Registration and Other Related Laws (Amendment) Act, 2001. |
2002
|
16
|
The Institutes of Technology (Amendment) Act, 2002. |
2002
|
43
|
The Delhi University (Amendment) Act, 2002. |
2007
|
3
|
The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Amendment Act, 2006. |
2007
|
28
|
The Central Road Fund (Amendment) Act, 2007. |
2009
|
21
|
The Prevention of Money-laundering (Amendment) Act, 2009. |
2009
|
22
|
The Central Industrial Security Force (Amendment) Act, 2009. |
2009
|
38
|
The Central Universities (Amendment) Act, 2009. |
2010
|
3
|
The Civil Defence (Amendment) Act, 2009. |
2011
|
6
|
The Repatriation of Prisoners (Amendment) Act, 2011. |
2011
|
14
|
The Customs (Amendment and Validation) Act, 2011. |
2012
|
28
|
The National Institutes of Technology (Amendment) Act, 2012. |
2012
|
34
|
The Institutes of Technology (Amendment) Act, 2012. |
2014
|
8
|
The Governors (Emoluments, Allowances and Privileges) Amendment Act, 2014. |
2014
|
9
|
The National Institute of Technology, Science Education and Research(Amendment) Act, 2014. |
2014
|
19
|
The Andhra Pradesh Reorganisation (Amendment) Act, 2014. |
2014
|
20
|
The Telecom Regulatory Authority of India (Amendment) Act, 2014. |
2014
|
31
|
The Merchant Shipping (Amendment) Act, 2014. |
2014
|
32
|
The Merchant Shipping (Second Amendment) Act, 2014. |
2014
|
39
|
The National Capital Territory of Delhi Laws (Special Provisions) Second(Amendment) Act, 2014. |
2015
|
2
|
The Public Premises (Eviction of Unauthorised Occupants) Amendment Act, 2015. |
2015
|
3
|
The Motor Vehicles (Amendment) Act, 2015. |
2015
|
5
|
The Insurance Laws (Amendment) Act, 2015. |
2015
|
10
|
The Mines and Minerals (Development and Regulation) Amendment Act, 2015. |
2015
|
12
|
The Andhra Pradesh Reorganisation (Amendment) Act, 2015. |
2015
|
14
|
The Regional Rural Banks (Amendment) Act, 2015. |
2015
|
16
|
The Warehousing Corporations (Amendment) Act, 2015. |
2015
|
21
|
The Companies (Amendment) Act, 2015. |
2016
|
10
|
The Election Laws (Amendment) Act, 2016. |
2016
|
13
|
The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Act, 2016. |
2016
|
25
|
The Mines and Minerals (Development and Regulation) Amendment Act, 2016. |
2016
|
42
|
The National Institute of Technology, Science Education and Research (Amendment) Act, 2016. |
2016
|
45
|
The Central Agricultural University (Amendment) Act, 2016. |
2016
|
48
|
The Taxation Laws (Second Amendment) Act, 2016. |
2017
|
19
|
The National Institute of Technology, Science Education and Research (Amendment) Act, 2017. |
2017
|
21
|
The Collection of Statistics (Amendment) Act, 2017. |
2017
|
25
|
The Indian Institutes of Information Technology (Amendment) Act, 2017. |
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