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The Repealing and Amending Act, 2019
[Act No. 31 of 2019]
[8th August, 2019.]
Contents
Sections
Particulars
Title
The Repealing and Amending Act, 2019
1.
Short title
2.
Repeal of certain enactments
3.
Amendment of certain enactments
4.
Savings
The First Schedule
Repeals
The Second Schedule
Amendments
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