The Repealing and Amending (Second) Act, 2017

[Act No. 4 of 2018]

[5th January, 2018.]

Contents
Title	The Repealing and Amending (Second) Act, 2017
Sections	Particulars
1.	Short title
2.	Repeal of certain enactments
3.	Amendment of certain enactments
4.	Savings
The Schedules
Schedule I	Repeals
Schedule II	Amendments