The Second Schedule
Amendments
| Year Act |
No. |
Short title |
Amendments |
| 1 |
2 |
3 |
4 |
| 1951 |
69 |
The Plantations Labour Act, 1951 |
In section 43, sub-section (4) shall be omitted. |
| 2016 |
2 |
The Juvenile Justice (Care and Protection of Children) Act, 2015 |
In section 69, in sub-section (2), for the words, brackets and letters "mentioned at (d) to (f)", the words, brackets, letters and figure "mentioned at clauses (d) to (f) of sub-section (1)" shall be substituted. |
| 2016 |
49 |
The Rights of Persons with Disabilities Act, 2016 |
In section 76, after the word, brackets and letter, "clause (b)", the words, brackets and figure "of sub-section (1)" shall be inserted |
|
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