Registration Act, 1908
61.
Endorsements and certificate to be copied and document returned
- The endorsements and certificate
referred to and mentioned in sections 59 and 60 shall thereupon be copied into
the margin of the Register-book, and the copy of the map or plan (if any)
mentioned in section 21 shall be filed in Book No.1.
- The registration of the document
shall thereupon be deemed complete, and the document shall then be returned to
the person who presented the same for registration, or to such other person
(if any) as he has nominated in writing in that behalf on the receipt
mentioned in section 52.
Back