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Registration Act, 1908 1. Short title, extent and commencement (1) This Act may be called the 1[***] Registration Act, 1908. 2[(2) It extends to the whole of India except the State of Jammu and Kashmir: PROVIDED that the State Government may exclude any district or tracts of country from its operation.] (3) It shall come into force on the first day of January, 1909.    |
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