The Regional Rural Banks Act, 1976
Schedule
THE SCHEDULE
[See section 25 (2)]
I............................., do hereby
declare that I will faithfully, truly and to the best of my skill and ability
execute and perform the duties required of me as a director, member of
committee, officer, employee or auditor (as the case may be) of the Regional
Rural Bank and which properly relate to any office or position in the said Bank
held by me.
I further declare that I will not communicate
or allow to be communicated to any person not legally entitled thereto any
information relating to the affairs of the Regional Rural Bank or to the
affairs of any person having any dealings with the Regional Rural Bank, nor
will I allow any such person to inspect or have access to, any books or
documents belonging to, or in the possession of the Regional Rural Bank and
relating to the business of the Regional Rural Bank, or to the business of any
person having any dealings with the Regional Rural Bank.