The Regional Rural Banks Act, 1976
31. Removal of difficulties
If any difficulty arises in giving effect to
the provisions of this Act, the Central Government may make such order, not
inconsistent with the provisions of this Act, as may appear to it to be
necessary for the purpose of removing the difficulty;
Provided that no such order shall be made
after the expiry of a period of five years from the commencement of this Act.