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The Schedule

[See Section 2(B)]

The Samadhi premises, admeasuring 44.35 acres, bounded

on the north by a vacant piece of land belonging to the Delhi Improvement Trust

on the south by Power House; and

on the east by the Power House; and

on the west by Bela Road.

1. Ins. by Act 30 of 1988, s. 3 (w.e.f 18-5-1988).

2. Ins. by s. 4, ibid. (w.e.f. 18-5-1988).









  

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