The Punjab Municipal Corporation Law (Extension to Chandigarh) Act, 1994

[Act No. 45 of 1994]

[22nd July, 1994]

Contents
Title	The Punjab Municipal Corporation Law (Extension to Chandigarh) Act, 1994
Sections	Particulars
1.	Short title and commencement
2.	Extension and amendments of Punjab Act 42 of 1976
3.	Repeal of Punjab Act III of 1911 and savings
4.	Transitory provision
5.	Repeal of Ordinance 7 of 1994 and saving
Schedule I	The Punjab Municipal Corporation Act, 1976