Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Act, 2017 | Bare Acts | Law Library

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The Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Act, 2017

[Act No. 31 of 2017]

[26th August, 2017.]

Contents
Title	The Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Act, 2017
Sections	Particulars
1.	Short title and commencement
2.	Amendment of Act 45 of 1994
3.	Repeal and savings

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