The Public Employment (Requirement as to Residence) Act, 1957

[Act No. 44 of 1961]

[7th December, 1957.]

Contents:
Title	The Public Employment (Requirement as to Residence) Act, 1957
Sections:	Particulars:
1.	Short title and commencement
2.	Repeal of existing laws prescribing requirements as to residence
3.	Power to make rules in respect of certain classes of public employment in certain areas
4.	Parliamentary scrutiny of rules
5.	Duration of section 3 and rules