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The Public Debt Act, 1944 Act No 18 of 19441 [22nd November, 1944.] An Act to consolidate and amend the law relating to Government securities 2*** and to the management by the Reserve Bank of India of the public debt of 3[the Government]. WHEREAS it is expedient to consolidate and amend the law relating to Government securities 2*** and to the management by the Reserve Bank ofIndia of the public debt of 3[the Government]. It is hereby enacted as follows: -    |
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