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The Provisional Collection of Taxes Act, 2023
[Act No. 50 of 2023]
[28th December, 2023.]
Contents
The Provisional Collection of Taxes Act, 2023
Sections
Particulars
1.
Short title
2.
Definitions
3.
Power of Central Government to make declaration
4.
Effect of declarations under this Act, and duration thereof
5.
Refunds to be made in certain cases
6.
Repeal
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