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The Provident Funds Act, 1925 (Modified as on 19th November, 2018) Act No. 19 of 19251 [27th August, 1925.] An Act to amend and consolidate the law relating to Government and other Provident Funds. WHEARES it is expedient to amend and consolidate the law relating to Government and other Provident Funds; It is hereby enacted as follows:-    |
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