The Provident Funds Act, 1925

[Act No. 19 of 1925]

[27th August, 1925.]

Contents
Sections	Particulars
Title	The Provident Funds Act.
1.	Short title, extent and commencement
2.	Definitions
3.	Protection of compulsory deposits
4.	Provisions regarding re-payments
5.	Rights of nominees
6.	Power to make deductions
6A.	Withholding or recovery of Government contributions in case of Central Government officers taking up, without prior permission, commercial employment within two years of their retirement
7.	Protection for acts done in good faith
8.	Power to apply the Act to other Provident Funds
9.	Savings as to estates of soldiers
10.	[Repealed.]
The Schedule	List of Institutions