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10. [Repeals.] Rep. by the Repealing Act, 1927 (12 of 1927), s. 2 and Sch. 1. Section 8 re-numbered as sub-section (1) thereof by Act 1 of 1930, s. 3. 2. Subs. by the A.O. 1937, for "L. G.". 3. Ins. by Act 46 of 1975, s. 3 (w.e.f. 7-2-1977). 4. Added by Act 1 of 1930, s. 3. 5. Subs. by the A.O. 1937, for "G.G. in C.". 6. Ins. by Act 46 of 1975, s. 3 (w.e.f. 7-2-1977). 7. Ins. by the A.O. 1937. 8. Subs. by the A.O. 1950, for "the Government of India Act, 1935".    |
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