The Protection of Plant Varieties and Farmers' Rights Act, 2001
Chapter III
Registration of Plant Varieties and Essentially Derived Variety Application for
Registration
14. Application for
registration.-
Any person specified
in section 16 may make an application to the Registrar for registration of any
variety-
a.
of
such genera and species as specified under sub-section (2) of section 29; or
b.
which
is an extant variety; or
c.
which
is a farmers' variety.