The Prohibition of Child Marriage Act, 2006
21. Repeal and
savings. -
1.
The
Child Marriage Restraint Act, 1929 is hereby repealed.
2.
Notwithstanding
such repeal, all cases and other proceedings pending or continued under the
said Act at the commencement of this Act shall be continued and disposed of in
accordance with the provisions of the repealed Act, as if this Act had not been
passed.