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19. Jailer to be present at night. The Jailer shall not be absent from the prison for a night without permission in writing from the Superintendent but, if absent without leave for a night from unavoidable necessity, he shall immediately report the fact and the cause of it to the Superintendent. 1. The e words and figures "o r section 60 " o mitted b y th e A. O. 1937 . 2. For rules as to Medical Officer's duties under s. 13, see different local Rules and Orders. 3. S ubs. b y th e A O. 1937, for "60".    |
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