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Prevention of Food Adulteration Act, 1954 22-A. Power of Central Government to give directions. - The Central Government may give such directions as it may deem necessary to a State Government regarding the carrying into execution of all or any of the provisions of this Act and the State Government shall comply with such directions.] 1. Ins. by Act 34 of- 1976. Sec. 20 (w.e.f. 1st April, 1976).    |
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