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Press Council Act, 1978

7.Conditions of service of members.-

(1) The chairman shall be a whole-time officer and shall be paid such salary as the Central government may think fir, and the other members shall receive such allowances of fees for attending the meetings of the council as may be prescribed.

(2) subject to the provisions of sub-section (1) the condition of service of members shall be such as may prescribed.

(3) It is hereby declared that the office of a member of the council shall not disqualify its holder for being chooses, as or for being a member of either House of Parliament.









  

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