Press Council Act, 1978
27.Amendment of Act 25 of 1867.-
In sub-section (1) of Section 8c of the Press
and registration of Books Act, 1867 for the words "consisting of a
chairman and another member to be appointed by the central government' the
words and figures "consisting of a chairman and another member to be
nominated by the Press council of India established under section 4 of the
Press council Act 1978 from among its members" shall be substituted.