Press Council Act, 1965
2.Definitions.-
In this Act, unless the context otherwise
requires,-
(a) "Chairman" means the Chairman of
the Council;
(b) "Council" means the Press
Council of India established under section 3;
(c) "member" means a member of the
Council and includes its Chairman;
(d) "prescribed" means prescribed by
rules made under this Act;
(e) the expressions "editor" and
"newspaper" have the meanings respectively assigned to them in the
Press and Registration of Books Act, 1867(25 of 1867), and the expression
"working journalist" has the meaning assigned to it in the Working
Journalists (Conditions of Service) and Miscellaneous Provisions Act, 1955 ( 45
of 1955).