The Presidents Emoluments and Pension Act, 1951

[Act No. 30 of 1951]

[13th May, 1951.]

Contents:
Title	The Presidents Emoluments and Pension Act, 1951
Sections:	Particulars:
1.	Short title
1A.	Emoluments of the President
2.	Pension to retiring Presidents
2A.	Family pension to spouse of President
3.	Free medical attendance and treatment to spouse of President dying in office
3A.	Free Accommodation to spouse of President
4.	Sums to be charged on the Consolidated Fund of India
5.	Power to make rules
6.	Power to remove difficulties