Part II

Result of Counting

(See rule 32)

(1) Total number of ballot papers found in the ballot box (boxes) used at the place of polling..............

(2) Discrepancy if any between the total number as shown against item (1) in this Part and the total number of ballot papers issued to voters as shown in item 3 of Part I minus the number of ballot papers cancelled as shown in item 4 of Part I.

Date................

..........................
Signature of the Returning Officer.

1	2	3	4	5	6	7	8	9	10	11	12	13	14	15
Serial No.	Name of Candidate	Votes secured at first count	Votes credited at first exclusion	Total of columns 3 and 4	Votes credited at second exclusion	Total of columns 5 and 6	Votes credited at third exclusion	Total of columns 7 and 8	Votes credited at fourth exclusion	Total of columns 9 and 10
Exhausted votes
Total

Total No. of valid ballot paper..........representing .............votes.

Total number of invalid ballot papers..........representing ........votes.

I declare that

(Name)...............
(Address)............

has been duly elected to the office of the President/Vice-President of India.

Place...........

Date.............

..........................
Returning Officer

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