AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

93. Certain persons exempt from arrest by Court.-

The President 4 *** the Governors of 1[Madras] 2[Bombay and 3[West Bengal]], 4*** 5*** and the Chief Justice and Judges of the High Courts 6***, shall not be liable to arrest by order of the Small Cause Court.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement