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The Fourth Schedule

[See Section 72]

Fees for Summonses and Other Processes

When the amount or value of the ubjectmatter exceeds But does not exceed Fee for summons Fee for other processes
Rs Rs Rs A. P. Rs A. P.
0 10 0 2 0 0 2 0
10 20 0 4 0 0 4 0
20 50 0 8 0 0 8 0
50 100 1 0 0 1 0 0
100 200 1 4 0 2 0 0
200 300 1 8 0 3 0 0
300 400 1 12 0 4 0 0
400 500 2 0 0 5 0 0
500 600 2 4 0 6 0 0
600 700 2 8 0 7 0 0
700 800 2 12 0 8 0 0
800 900 3 0 0 9 0 0
900 1,000 3 4 0 10 0 0
1,000 1,100 3 6 0 10 8 0
1,100 1,200 3 8 0 11 0 0
1,200 1,300 3 10 0 11 8 0
1,300 1,400 3 12 0 12 0 0
1,400 1,500 3 14 0 12 8 0
1,500 1,600 4 0 0 13 0 0
1,600 1,700 4 2 0 13 8 0
1,700 1,800 4 4 0 14 0 0
1,800 1,900 4 6 0 14 8 0
1,900 2,000 4 8 0 15 0 0