E
[See section 66]
In the Small Cause Court for
Scale of fees to be levied in distraints for house-rent
Sums sued for |
Affidavit and warrant to distrain |
Order to sell |
Commission |
Total |
Rs. |
Rs. |
Rs. |
A. |
P. |
Rs. |
A. |
P. |
Rs. |
A. |
P. |
Rs. |
A. |
P. |
1 and under 5... |
0 |
4 |
0 |
0 |
8 |
0 |
0 |
8 |
0 |
1 |
4 |
0 |
5 |
" |
10... |
0 |
8 |
0 |
0 |
8 |
0 |
1 |
0 |
0 |
2 |
0 |
0 |
10 |
" |
15... |
0 |
8 |
0 |
0 |
8 |
0 |
1 |
8 |
0 |
2 |
8 |
0 |
15 |
" |
20... |
0 |
8 |
0 |
1 |
0 |
0 |
2 |
0 |
0 |
2 |
8 |
0 |
20 |
" |
25... |
0 |
12 |
0 |
1 |
0 |
0 |
2 |
8 |
0 |
4 |
4 |
0 |
25 |
" |
30... |
1 |
0 |
0 |
1 |
0 |
0 |
3 |
0 |
0 |
5 |
0 |
0 |
30 |
" |
35... |
1 |
0 |
0 |
1 |
0 |
0 |
3 |
8 |
0 |
5 |
8 |
0 |
35 |
" |
40... |
1 |
0 |
0 |
1 |
8 |
0 |
4 |
0 |
0 |
6 |
8 |
0 |
40 |
" |
45... |
1 |
4 |
0 |
2 |
0 |
0 |
4 |
8 |
0 |
7 |
12 |
0 |
45 |
" |
50... |
1 |
8 |
0 |
2 |
0 |
0 |
5 |
0 |
0 |
8 |
8 |
0 |
50 |
" |
60.... |
2 |
0 |
0 |
2 |
0 |
0 |
6 |
0 |
0 |
10 |
0 |
0 |
60 |
" |
80... |
2 |
8 |
0 |
2 |
8 |
0 |
6 |
8 |
0 |
11 |
8 |
0 |
80 |
" |
100... |
3 |
0 |
0 |
3 |
0 |
0 |
7 |
0 |
0 |
13 |
0 |
0 |
Upwards of 100... |
3 |
0 |
0 |
3 |
0 |
0 |
7 |
per entum. |
|
The above scale includes all expenses, except in suits where the tenant disputes the landlord's claim, and witnesses have to be subpoenaed, in which case each subpoena for sums under Rs. 40 must be paid for at four annas each, and twelve annas above that amount; and also where peons are kept in charge of property distrained, four annas per day must be paid per man.