Sections 3, 5 and 25 of Court-fees Act, 1870, saved | Presidency Small Cause Courts Act, 1882 | Bare Acts | Law Library

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77. Sections 3, 5 and 25 of Court-fees Act, 1870, saved.-

Nothing contained in this Chapter shall affect the provisions of sections 3, 5 and 25 of the Court-fees Act, 1870 (7 of 1870).

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