The Post Office Cash Certificates Act, 1917

[Act No. 18 of 1917]

[19th September, 1917.]

Contents
Sections	Particulars
Title	The Post Office Cash Certificates Act
1.	Short title
2.	Prohibition of transfer of Post Office 5-year Cash Certificates without the consent of an authorised officer
3.	Payment on death of holder of Post Office 5-year Cash Certificate