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The Post Office Act, 2023
[Act No. 43 of 2023]
[24th December, 2023.]
Contents
Post Office Act, 2023
Sections
Particulars
1.
Short title and commencement
2.
Definitions
3.
Services to be provided by Post Office
4.
Exclusive privilege in respect of postage stamps
5.
Addresses and postcodes
6.
Power to give effect to arrangements with other countries
7.
Recovery of sums due in respect of services provided by Post Office
8.
Official mark to be evidence of certain facts denoted
9.
Power to intercept, open or detain any item or deliver item to customs authority
10.
Exemption from liability
11.
Delegation of power, other than rulemaking powers to Director General
12.
Power to make rules
13.
Power to make regulations
14.
Laying of rules and regulations in Parliament
15.
Power to remove difficulties
16.
Repeal and savings
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