The Pondicherry (Alteration of Name) Act, 2006

[Act No. 44 of 2006]

[13th September, 2006.]

Contents
Title	The Pondicherry (Alteration of Name) Act
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	Alteration of name of the Union territory of Pondicherry
4.	Amendment of Part VIII of the Constitution
5.	Amendment of First Schedule to the Constitution
6.	Amendment of Fourth Schedule to the Constitution
7.	Amendment of section 2 of Act 20 of 1963
8.	Power to adapt laws
9.	Power to construe laws
10.	Legal proceedings