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The Pondicherry (Extension of Laws) Act, 1968
[Act No. 26 of 1968]
[24th May, 1968.]
Contents:
Title
The Pondicherry (Extension of Laws) Act, 1968
Sections:
Particulars:
1.
Short title
2.
Definitions
3.
Extension with amendments of certain laws to Pondicherry and their commencement therein
4.
Repeal and saving
5.
Extension of rules, orders, etc., under certain laws.
6.
Rules of construction
7.
Power to remove difficulties
Schedule I
[See section 3(1)]
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