The Police-Forces (Restriction of Rights) Act, 1966

[Act No. 33 of 1966]

[2nd December, 1966.]

Contents
Sections	Chaptericulars
Title	The Police-Forces (Restriction Oof Rights) Act
1.	Short title, extent and commencement
2.	Definitions
3.	Restrictions respecting right to form association, freedom of speech, etc
4.	Penalty
5.	Power to amend Schedule
6.	Power to make rules
The Schedule	[See Sections 2 and 5]