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The Police Act, 19491 Act No. 64 of 1949 [27th December, 1949.] An Act to provide for the constitution of a general police-district embracing two or more 2[Union territories] and for the establishment of a police force therefor. WHEREAS it is expedient to provide for the constitution of a general police-district embracing two or more 2[Union territories] and for the establishment of a police force therefor; It is hereby enacted as follows:-    |
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