The Police Act, 1949

Act No. 64 of 1949

[27th December, 1949.]

Contents:
Title	The Police Act, 1949
Sections:	Particulars:
1.	Short title, extent and commencement
2.	Definition
3.	Constitution of general police-district embracing two or more Union territories
4.	Constitution of one police force for general police-district
5.	Superintendence and administration of police
6.	Application of the Police Act, 1861
7.	Saving