The Central Reserve Police Force Act, 1949

S. No	Contents
1	Short title and extent
2	Definitions
3	Constitution of the Force
4	Appointment and powers of superior officers
5	Enrolment
6	Resignation and withdrawal from the Force
7	General duties of members of the Force
8	Superintendence, control and administration of the Force
9	More heinous offences
10	Less heinous offences
11	Minor punishments
12	Place of imprisonment and liability to dismissal on imprisonment
13	Deductions from pay and allowances
14	Collective fines
15	Arrest
16	Powers and duties conferrable and imposable on members of the Force
17	Protection for acts of members of the Force
18	Power to make rules
19	Validation of acts done before commencement of Act
SCHEDULE	schedule