3.Reference to time of day.-
In this Act, references to time of day are references to Indian Standard Time being five and a half hours ahead of Greenwich Mean Time:
Provided that for any area in which the Indian Standard Time is not ordinarily observed, the State Government may make rules-
(a) specifying the area;
(b) defining the local mean time ordinarily observed therein; and
(c) permitting such time to be observed in all or any of the plantations situated in that area.
1.Subs. by Act 34 of 1960, s. 3, for cl. (f) (w.e.f. 21-11-1960).
2.Subs. by s. 3, ibid., for cl. (h) (w.e.f. 21-11-1960).
3.Subs. by s. 3, ibid., for cl. (k) (w.e.f. 21-11-1960).
4.Ins. by Act 17 of 2010, s. 2 (w.e.f. 7-6-2010).
5.Subs. by Act 17 of 2010, s. 2, for "rupees seven hundred and fifty" (w.e.f. 7-6-2010).
6.Subs. by Act 17 of 2010, s. 2, for "managerial capacity, notwithstanding that his monthly wages do not exceed rupees seven hundred and fifty" (w.e.f. 7-6-2010).