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The Places of Worship (Special Provisions) Act, 1991
[Act No. 42 of 1991]
[18th September, 1991.]
Contents
Sections
Particulars
Title
The Places of Worship (Special Provisions) Act, 1991
1.
Short title, extent and commencement
2.
Definitions
3.
Bar of conversion of places of worship
4.
Declaration as to the religious character of certain places of worship and bar of jurisdiction of courts, etc
5.
Act not to apply to Ram JanmaBhumi-Babri Masjid
6.
Punishment for contravention of section 3
7.
Act to override other enactments
8.
[Repealed.]
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