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1. Short title, extent and commencement.- (1) This Act may be called the Places of Worship (Special Provisions) Act, 1991. (2) It extends to the whole of India except the State of Jammu and Kashmir*. (3) The provisions of sections 3, 6 and 8 shall come into force at once and the remaining provisions of this Act shall be deemed to have come into force on the 11th day of July, 1991.    |
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