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The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 Act No. 1 of 1996 [1st January, 1996.] An Act to give effect to the Proclamation on the Full Participation and Equality of the People with Disabilities in the Asian and Pacific Region. WHEREAS the Meeting to Launch the Asian and Pacific Decade of Disabled Persons 1993-2002 convened by the Economic and Social Commission for Asia and Pacific held at Beijing on 1st to 5th December, 1992, adopted the Proclamation on the Full Participation and Equality of People with Disabilities in the Asian and Pacific Region; AND WHEREAS India is a signatory to the said Proclamation; AND WHEREAS it is considered necessary to implement the Proclamation aforesaid. BE it enacted by Parliament in the Forty-sixth Year of the Republic of India as follows:    |
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