The Personal Laws (Amendment) Act, 2019

[Act No. 6 of 2019]

[21st February, 2019.]

Contents:
Title	The Personal Laws (Amendment) Act, 2019
Sections:	Chaptericulars:
Chapter I	Preliminary
1.	Short title and commencement
Chapter II	Amendment to the Divorce Act, 1869
2.	Amendment of section 10 of Act No. 4 of 1869
Chapter III	Amendment to the Dissolution of Muslim Marriages Act, 1939
3.	Amendment of section 2 of Act No. 8 of 1939
Chapter IV	Amendment to the Special Marriage Act, 1954
4.	Amendment of section 27 of Act No. 43 of 1954
Chapter V	Amendment to the Hindu Marriage Act, 1955
5.	Amendment of section 13 of Act No. 25 of 1955
Chapter VI	Amendment to the Hindu Adoptions and Maintenance Act, 1956
6.	Amendment of section 18 of Act No. 78 of 1956