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Pension’s Act, 1871 1. Short title and extent This Act may be called the Pensions’ Act, 1871; 2[In so far as it relates to Union pensions, it extends to the whole of India and in so far as it relates to other pensions, it extends] to 3[the whole of India except 4[the territories which, immediately and before the 1st November, 1956, were comprised in Part B States]]. 5[***] 6[***]    |
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