Payment of Wages (Amendment) Act, 2017 | Bare Acts | Law Library

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The Payment of Wages (Amendment) Act, 2017

No. 1 of 2017

[15th February, 2017]

Contents
Title	The Payment of Wages (Amendment) Act, 2017
Sections	Particulars
1.	Short title and commencement
2.	Substitution of section 6 of Act 4 of 1936
3.	Repeal and savings

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